YUGAL KISHORE Vs. DIRECTOR DAIRY DEVELOPMENT UTTARANCHAL HALDWANI

JUDGEMENT

(1.) Heard learned counsel for the parties and perused the record.

(2.) By means of this writ petition, the petitioner has sought a writ in the nature of certiorari quashing the promotion orders of respondent no. 3 and 4 as senior clerks as per letter no. 15-6-2004 (Annexure-6) and dated 24-2-2005 (Annexure-7) issued by the respondents. Further prayer for mandamus commanding the respondent nos. 1 and 2 to promote the petitioner as Senior Clerk has also been made.

(3.) From a perusal of the supplementary counter affidavit filed on behalf of the respondent no. 2 shows that in paragraph no. 2 the following averments have been made:-