LAWS(UTN)-2010-7-94

KM MUKTA Vs. BOARD OF SCHOOL EDUCATION

Decided On July 07, 2010
KM. MUKTA Appellant
V/S
BOARD OF SCHOOL EDUCATION Respondents

JUDGEMENT

(1.) PRESENT writ petition has been filed by the petitioner for the following reliefs:-

(2.) LEARNED counsel for the petitioner submitted that the petitioner appeared in Intermediate Examination, 2010 with the subjects Hindi, English, Mathematics, Physics and Chemistry from Government Inter College, Augustyamuni, District-Rudraprayag. Her roll number was 058090.