(1.) PRESENT petition has been filed by the Petitioner challenging the order dated 03.03.2010 (annexure No. 5 to the petition) passed by the learned Addl. Chief Revenue Commissioner, Dehradun in Revision No. 104 of 2010 'Shri Vijay Pal Singh v. Smt. Sheela and Ors.'.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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