(1.) Heard learned Counsel for the parties and perused the record.
(2.) Mr. Atul Bahuguna, Advocate, files his power on behalf of the respondent No. 1. The same is taken on record.
(3.) By means of this writ petition, the petitioner has sought the following relief:
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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