(1.) HEARD learned Counsel for the parties.
(2.) BY means of this petition, the petitioner has sought following reliefs:
(3.) AWARD the cost of the petition.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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