AKHILESH KUMAR Vs. SARITA

JUDGEMENT

(1.) Rejoinder affidavit has been filed on behalf of the petitioner, the same to be taken on record.

(2.) An Application No. 1880 of 2010 has been moved on behalf of the petitioner seeking modification of the interim stay order granted by this court on 06.10.2009. Also vacation of the stay order has been sought.

(3.) Heard.