(1.) Heard learned counsel for the parties and perused the record.
(2.) Supplementary affidavit filed on behalf of the petitioner be taken on record.
(3.) By means of this petition, the petitioner has sought following reliefs:-
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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