REGENT COMPUTRONICS PVT. LTD.

Sri Bhagwati Prashad Goel S/o Late Sri Mam Raj Goel Appellant

V/S

Prescribed Authority (Civil Judge Junior Division) and Respondents

Referred Judgements :-

PARSION DEVI VS. SUMITRI DEVI [REFERRED TO]
ABDUL ALIM VS. SHEIKH JAMAL UDDIN ANSARI [REFERRED TO]
T LAKSHMIPATHI VS. P NITHYANANDA REDDY [REFERRED TO]
PRAMOD KUMAR JAISWAL VS. BIBI HUSN BANO [REFERRED TO]

JUDGEMENT

(1.) Review Application No. 253 of 2010.

(2.) HEARD learned Counsel for the parties and perused the record.

(3.) SINCE there is delay in filing the review application, the applicant has also filed an application for condonation of delay, which is supported by an affidavit.

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BHAGWATI PRASHAD GOEL Vs. DISTRICT JUDGE

Referred Judgements :-

JUDGEMENT

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