(1.) This is delay condonation application No. 9367 of 2010 for condonation of delay in filing the appeal against the order dated 25.07.2008 passed by Principal Judge, Family Court, Dehradun, in miscellaneous case No. 104 of 2002.
(2.) Heard and perused the affidavit accompanying the application.
(3.) The delay condonation application is allowed.Delay is condoned.