LAWS(UTN)-2010-9-168

STATE OF UTTARANCHAL Vs. BALDHAR AND ORS.

Decided On September 24, 2010
STATE OF UTTARANCHAL Appellant
V/S
Baldhar And Ors. Respondents

JUDGEMENT

(1.) SRI B.S. Parihar, Brief holder for the present for the State/appellant.

(2.) SRI Pramod Tiwari, Advocate holding brief of Sri Rajendra Singh, counsel for the complainant.

(3.) HEARD .