(1.) HEARD learned counsel of the parties and perused the record.
(2.) DELAY in filing counter affidcavit filed on behalf of respondent No. 3 is condoned.
(3.) COUNTER affidavit filed on behalf of respondent No. 3 is taken on record.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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