LAWS(UTN)-2010-1-3

DIWAN SINGH Vs. STATE OF UTTARAKHAND

Decided On January 13, 2010
Diwan Singh and Ors. Appellant
V/S
State of Uttarakhand and Anr. Respondents

JUDGEMENT

(1.) Heard.

(2.) Allowed.

(3.) Mr. Vinod Sharma, Advocate present for the applicant/revisionists.