(1.) HEARD learned Counsel of the parties and perused the record.
(2.) BY means of this writ petition, petitioner has sought the following relief 's:
(3.) AWARD the cost of the petition to the petitioner.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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