LAWS(UTN)-2010-10-161

VIVEKANANDA SCHOOL THROUGH ITS HEAD MASTER Vs. ZILA PANCHAYAT THROUGH ITS CHAIRMAN AND EXECUTIVE OFFICER/ADDITIONAL EXECUTIVE OFFICER, ZILA PANCHAYAT

Decided On October 06, 2010
Vivekananda School Through Its Head Master Appellant
V/S
Zila Panchayat Through Its Chairman And Executive Officer/Additional Executive Officer, Zila Panchayat Respondents

JUDGEMENT

(1.) (Misc. Application No. 8506 of 2010)

(2.) BY means of Miscellaneous Application, the Respondents seek permission to file the counter affidavit.

(3.) HEARD learned Counsel for the parties and perused the record.