LAWS(UTN)-2010-6-207

AMAN GARG Vs. ATMA RAM VERMA

Decided On June 02, 2010
AMAN GARG Appellant
V/S
ATMA RAM VERMA Respondents

JUDGEMENT

(1.) Heard learned counsel for the parties.

(2.) Counter affidavit filed in the Court today. Same is taken on record.

(3.) Present writ petition has been filed by the petitioners for direction to the learned District Judge, Dehradun, to decide the Rent Control Appeal no.173 of 2008, `Dr. Atma Ram Verma Vs. Aman Garg & another', expeditiously preferably within 2 months.