B.D. OLI Vs. SMT. MANISHA PAWAR, SECRETARY

JUDGEMENT

(1.) MS . Preeta Bhatt, Advocate holding brief of Mrs. Beena Pandey, Standing Counsel for the Respondent No. 4 is present.

(2.) HEARD .

(3.) IN this regard, an affidavit has been filed by Sri Jitendra Kumar, Secretary, Secondary Education, U.P., Lucknow, wherein it has been mentioned that payment of leave encashment, 10% G.P.F., Provisional gratuity was paid to the Petitioner as per letter dated 25.09.2010 of the Principal, D.I.E.T., Bhimtal, Nainital.