REGENT COMPUTRONICS PVT. LTD.

JAWA DEVI, AGED ABOUT 43 YEARS, W/O BABU RAM MANDAL, R/O VAIKUNTHPUR, SHAKTI FARM NO. 1, POST OFFICE SHAKTI FARM, TEHSIL SITARGANJ, DISTRICT UDHAM SINGH NAGAR Appellant

V/S

STATE OF UTTARAKHAND THROUGH SECRETARY EDUCATION, PRIMARY EDUCATION, CIVIL SECRETARIAT, DEHRADUN AND FIVE OTHERS Respondents

JUDGEMENT

(1.) Heard learned counsel for the parties and perused the record.

(2.) By means of this writ petition, the petitioner has sought the following relief:-

(3.) The grievance of the petitioner is that her appointment as Shiksha Mitra was cancelled without giving opportunity of hearing to the petitioner.

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JAWA DEVI Vs. STATE OF UTTARAKHAND

JUDGEMENT

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