PREM PRAKASH Vs. CHIEF CONSERVATOR OF FOREST

JUDGEMENT

(1.) THE case of the petitioner in the present writ petition is that he is a Forest Guard in the Forest Department in the State of Uttarakhand and seeks promotion to the post of Deputy Ranger.

(2.) NO counter affidavit has been filed by the State, although directions were given to the State Counsel as long back as on 1.8.2003.

(3.) NO order as to costs.