REGENT COMPUTRONICS PVT. LTD.

SAJEERA Appellant

V/S

P.K.SALIM Respondents

Referred Judgements :-

STATE OF BOMBAY VS. KATHI KALU OGHAD [REFERRED]
AMMATHAYEE ALIAS PERUMALAKKAL VS. KUMARESAN ALIAS BALAKRISHNAN [REFERRED]
GOUTAM KUNDU VS. STATE OF WEST BENGAL [RELIED ON]
JANAMMA VS. KUTTAPPA PANICKER [REFERRED]
PARMESWARAN NAIR VS. JANAKI AMMA [REFERRED]
VASU VS. SANTHA [REFERRED]
KARAPAYA SERVAI VS. MAYANDI [REFERRED]

JUDGEMENT

(1.) This M.G. is filed by the petitioner in C.M.P. 1410/98 in M.G. No. 168/98 on the file of the Family Court, Kozhikode to quash the order dated 4th January 1999 in C.M.P. 1,410/98 passed by the court.

(2.) The M.C. is filed by a minor child Sajeera, aged

(3.) The lower court by the impugned order dismissed

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SAJEERA Vs. P K SALIM

Referred Judgements :-

JUDGEMENT

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