(1.) The petitioner was denied admission to the part time B.Tech (Electronics and Communication Engineering) course by the third respondent on the basis of a clause, viz., VII(iii)(c) in the prospectus, which is as follows:
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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