EMMANUAL K V Vs. TELK

Referred Judgements :-

SURENDRA KUMAR VERMA V. CENTRAL GOVT. INDUSTRIAL TRIBUNAL [REFERRED TO]
PUNJAB NATIONAL BANK LIMITED ALL INDIA PUNJAB NATIONAL BANK EMPLOYEES FEDERATION VS. ALL INDIA PUNJAB NATIONAL BANK EMPLOYEES FEDERATION:PUNJAB NATIONAL BANK LIMITED [REFERRED TO]
ASSAM OIL CO LIMITED NEW DELHI VS. ITS WORKMEN [REFERRED TO]
WORKMEN OF FIRESTONE TYRE RUBBER CO OF INDIA PRIVATE LIMITED DR GENERAL MANAGER LARSEN AND TOUBRO LIMITED MANAGER LARSEN AND TOUBRO LIMITED BOMBAY GODFREY PHILLIPS INDIA LIMITED VS. MANAGEMENT:SHEIKH ISMAIL MOHAMED:K P GANGHARE:MANIK VASUDEO [REFERRED TO]
JITENDRA SINGH RATHOR VS. BAIDYANATH AYURVED BHAWAN LIMITED [REFERRED TO]
HARBANS LAL VS. JAGMOHAN SARAN [REFERRED TO]
SAMNUGGUR JUTE FACTORY COMPANY, LIMITED VS. THEIR WORKMEN [REFERRED TO]