(1.) HEARD, We direct the Income-tax Appellate Tribunal, Cochin Bench, to refer the following question along with the statement of case :
(2.) THE original petition is disposed of as above.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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