COMMISSIONER OF INCOME TAX Vs. JOHN P V

Referred Judgements :-

CAPE BRANDY SYNDICATE V. IRC [REFERRED TO]
BENGAL IMMUNITY COMPANY LIMITED VS. STATE OF BIHAR [REFERRED TO]
COMMISSIONER OF INCOME TAX BOMBAY CITY BOMBAY VS. ELPHINSTONE SPINNING AND WEAVING MILLS COMPANY LIMITED [REFERRED TO]
KANTILAL MANILAL VS. COMMISSIONER OF INCOME TAX BOMBAY NORTH KUTCH AND SAURASHTRA AHMEDABAD [REFERRED TO]
PHILIP JOHN PLASKET THOMAS VS. COMMISSIONER OF INCOME TAX CALCUTTA [REFERRED TO]
NAVNIT LAL C JAVERI VS. K K SEN APPELLATE ASSISTANT COMMISSIONER OF INCOME TAX BOMBAY [REFERRED TO]
COMMISSIONER OF INCOME TAX GUJARAT VS. KESHAVLAL LALLUBHAI PATEL [REFERRED TO]
COMMISSIONER OF INCOME TAX MADRAS VS. MEENAKSHI MILLS LTD [REFERRED TO]
RAJPUTANA TRADING CO LIMITED VS. COMMISSIONER OF INCOME TAX WEST BENGAL I [REFERRED TO]
COMMISSIONER OF INCOME TAX CALCUTTA VS. PREM BHAI PAREKH [REFERRED TO]
COMMISSIONER OF INCOME TAX ANDHRA PRADESH VS. C P SARATHY MUDALIAR [REFERRED TO]
TARULATA SHYAM VS. COMMISSIONER OF INCOME TAX WEST BENGAL [REFERRED TO]
WORKMEN EMPLOYED IN ASSOCIATED RUBBER INDUSTRY LIMITED BHAVNAGAR VS. ASSOCIATED RUBBER INDUSTRY LTD [REFERRED TO]
LIFE INSURANCE CORPORATION OF INDIA VS. ESCORTS LIMITED [REFERRED TO]
COMMISIONER OF INCOME TAX VS. BAI VINA [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. JAMNADAS SRINIWAS PRIVATE LTD [REFERRED TO]
M D JINDAL VS. COMMISSIONER OF INCOME TAX [REFERRED TO]
BHOGILAL LAHERCHAND VS. COMMISSIONER OF INCOME TAX BOMBAY [REFERRED TO]
DESAI B M VS. RAMAMURTHY V ITO FIRST [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. BADIANI P K [REFERRED TO]