LAWS(KER)-2019-3-158

P K RAVINDRANATHA PANICKER Vs. UNION OF INDIA

Decided On March 05, 2019
P K Ravindranatha Panicker Appellant
V/S
UNION OF INDIA Respondents

JUDGEMENT

(1.) [ WP(C) 591/2018, WP(C).5163/2018 ]

(2.) The petitioner was designated as Master in Geography. According to him, he ought to have been designated as a Master in Social Science and he was denied designation as Master in Social Science to prevent him from taking classes for XI and XII. Accordingly, he filed W.P.(C)No.591/2018.

(3.) W.P.(C) No.5163/2018 was filed challenging the appointment of fifth respondent, namely, Smt.B.Radhika as Senior Master of the School.