LAWS(KER)-2019-11-223

GEORGE JOHN Vs. CHIEF SECRETARY

Decided On November 19, 2019
GEORGE JOHN Appellant
V/S
CHIEF SECRETARY Respondents

JUDGEMENT

(1.) WP(C) No.27865/2015 is filed with the following reliefs:

(2.) WP(C) No.25181/2010 is filed with the following reliefs:

(3.) Government have issued G.O (P) No.46/2003/Tran. Dated 13th October, 2003, by amending the Kerala Motor Vehicles Rules, 1989. After rule 347, following rule was inserted: