T.M.RASHEED Vs. STATE OF KERALA

JUDGEMENT

(1.) The elections to the chairperson of the Erattupetta Municipality was conducted by the State Election Commission in a meeting of its councillors held on 16.10.2019.

(2.) Three persons offered themselves as candidates, namely Sri.T.M.Rasheed, Sri.V.M.Siraj and Smt.T.M.Laila Pareed.

(3.) In the voting that ensued, Sri.T.M.Rasheed secured twelve votes, while Sri.V.M.Siraj secured eleven and Smt.T.M.Laila Pareed secured three.