(1.) The petitioners are accused in Crime No.544/2019 of Venmani Police Station registered for the offences punishable under Sections 463, 465, 466, 468, 471, 473 and 474 r/w Section 120B IPC.
(2.) The petitioners have filed this application under Section 438 Cr.P.C.
(3.) Heard.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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