(1.) The petitioner is the third accused in Crime No.372/2019 of Aranmula Police Station, registered for the offences punishable under Sections 143, 147, 148, 302, 307, 324 and 323 read with Section 149 IPC.
(2.) The petitioner surrendered before the Police on 30.03.2019.
(3.) Heard.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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