AJITHA Vs. SUB-REGISTRAR KUTTANELLOOR SUB-REGISTRAR OFFICE

JUDGEMENT

(1.) The prayers in the above Writ Petition (Civil) are as follows:

(2.) Heard Sri.Rajit, learned counsel appearing for the petitioner and Smt.A.C.Vidhya, learned Govt. Pleader appearing for the respondent Sub Registrar.

(3.) It is pointed out that the respondent SRO has refused to register Ext.P-1 sale deed presented by the petitioner's vendor on the following grounds: