(1.) This is an application for bail filed under Section 439 of Cr.P.C.
(2.) The petitioners are the first and second accused in Crime No.326/2019 of Pudunagaram Police Station for the offences registered under Section 306 read with Section 113 of the Indian Penal Code.
(3.) Initially Crime No. 326/2019 was registered by the police as early as on 22.10.2019 under Section 174 of the Cr. P.C., pursuant to an information that one Ramesh G.P., had committed suicide by pouring petrol on his body and then setting himself on fire at about 5.A.M. on 22.10.2019. Although, he was taken to the Mission Hospital at Thrissur, he succumbed to the injuries at about 10.A.M., on the same day.