(1.) The petitioners are A3, A4, A5 and A6 in Crime No.173/2019 of Parippally Police Station registered for the offences punishable under Sections 294(b), 323, 326, 506 and 427 r/w Section 34 IPC.
(2.) The petitioners have filed this application under Section 438 Cr.P.C.
(3.) Heard.