(1.) The petitioner is the accused in Crime No.1021 of 2019 of Mundakkayam Police Station, registered for the offences punishable under Sections 403, 409, 420, 468, 471 and 477 A of the Indian Penal Code.
(2.) The petitioner has filed this application under Section 438 Cr.P.C.
(3.) Heard.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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