(1.) The petitioner is the first accused in Crime No.182 of 2019 of Nedumudy Police Station registered for the offence punishable under Section 307 read with Section 34 IPC.
(2.) The petitioner was arrested on 2.3.2019 and ever since he has been in custody.
(3.) Heard.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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