(1.) The facts projected in this petition are as follows:
(2.) The prayers in the Writ Petition (Civil) are as follows:
(3.) Heard Sri.S.Rajeev, learned counsel for the petitioner/de facto complainant and Sri.T.R.Renjith, learned Prosecutor appearing for the respondent.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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