(1.) Two appeals by the Manager and one by the teacher, who lost before the learned Single Judge. We will refer to the parties by their names.
(2.) Elizabeth Kuriakose, was appointed as an Higher Secondary School Teacher [HSST] (English), by direct recruitment to the Iqbal Higher Secondary School, Ajanur. Saritha P.V, who was working as H.S.A in the said school claimed that the appointment ought to have been made, by-transfer from qualified High School Assistants(HSA); in which case she would be entitled to the post. Saritha P.V was the senior most HSA entitled to the said post.
(3.) The learned Single Judge looked at Rule