(1.) The petitioner is the 4th accused in Crime No.947 of 2018 of Elamakkara Police Station registered for the offences punishable under Sections 341, 323, 324, 326 and 308 read with Sec. 34 IPC.
(2.) The petitioner surrendered before the court on 19.3.2019 and ever since he has been in custody.
(3.) Heard.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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