LAWS(KER)-2019-2-309

EZHUTHACHAN EDUCATIONAL SOCIETY Vs. DISTRICT REGISTRAR

Decided On February 26, 2019
Ezhuthachan Educational Society Appellant
V/S
DISTRICT REGISTRAR Respondents

JUDGEMENT

(1.) The prayers in the above Writ Petition (Civil) are as follows:

(2.) Heard Sri.S.Easwaran, learned counsel for the petitioner, Sri.Saigi Jacob Palatty, learned Senior Government Pleader appearing for 1st respondent and Sri.Dinesh R.Shenoy, learned counsel appearing for contesting respondents 2 and 3.

(3.) The core of the factual elements required for the short disposal of this case are as follows: