(1.) The petitioners are accused Nos.21 to Station registered for the offences punishable under Sections 143, 145, 147, 148, 447, 353, 332 and 297 r/w Section 149 IPC.
(2.) The petitioners have filed this application under Section 438 Cr.P.C.
(3.) Heard.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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