(1.) The petitioner is the first accused in Crime No.292 of 2019 of Mannacherry Police Station registered for the offences punishable under Sections 324, 341, 308, 332 and 353 read with Section 34 IPC.
(2.) The petitioner was arrested on 11.3.2019 and ever since he has been in custody.
(3.) Heard.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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