(1.) Respectfully following the judgment in O.P. (KAT) No.147 of 2019, the above original petition is allowed. The very reasoning therein will apply to this original petition also.
(2.) The original petition is allowed. No order as to costs.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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