ABDUL WAHAB Vs. ASSISTANT LABOUR OFFICER

JUDGEMENT

(1.) Heard Adv. Youseff and Aysha for petitioners and Adv.Mathew George Vadakkel Senior Government Pleader for respondents.

(2.) Petitioners pray for the following reliefs:

(3.) Adv. Youseff and Adv.Aysha,submits that,keeping in view the peculiar circumstances of the case, a direction may be issued to the Ist respondent to consider and dispose of Exts. P3,P3(a)and P3(b) applications filed by the petitioners.