(1.) The petitioners are the accused in Crime No.213/2019 of Kurathikadu Police Station registered for the offences punishable under Sections 323, 324 and 308 read with Section 34 I.P.C.
(2.) The petitioners were arrested on 24.2.2019 and ever since they have been in custody.
(3.) Heard.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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