LAWS(KER)-2019-1-376

SIMON.M.C Vs. TAHSILDAR TALUK OFFICE

Decided On January 15, 2019
Simon.M.C Appellant
V/S
TAHSILDAR TALUK OFFICE Respondents

JUDGEMENT

(1.) The prayers in W.P.(C).No.1212/2019 are as follows:

(2.) The prayers in W.P.(C).No.1230/2019 are as follows:

(3.) The prayers in W.P.(C).No.1242/2019 are as follows: