VARKEY ABRAHAM Vs. ST. THOMAS ORTHODOX SYRIAN CHURCH

Referred Judgements :-

PRATAP SINGHJI V. CHARITY COMMISSIONER [REFERRED TO]
AFRECO V. KERALA STATE CASHEW DEVELOPMENT CORPORATION LTD [REFERRED TO]
DEOKI NANDAN VS. MARLIDHAR [REFERRED TO]
CHAIRMAN MADAPPA VS. M N MAHANTHADEVARU ANA [REFERRED TO]
BIHAR STATE BOARD RELIGIOUS TRUST PATNA VS. MAHANT SRI BISESHWAR DAS [REFERRED TO]
HARENDRA NATH BHATTACHARYA VS. KALIRAM DAS DEAD [REFERRED TO]
SWAMI PARAMATMANAND SARASWATI VS. RAMJI TRIPATHI [REFERRED TO]
CHARAN SINGH VS. DARSHAN SINGH [REFERRED TO]
R VENUGOPALA NAIDU VS. VENKATARAYULU NAIDU CHARITIES [REFERRED TO]
R M NARAYANA CHETTIAR VS. N LAKSHMANAN CHETTIAR [REFERRED TO]
MORAN MAR THOMA MATHEWS VS. MOST REV THOMAS MAR D METROPOLITAN [REFERRED TO]
MORAN M BASELIOS MARTHOMA MATHEWS VS. STATE OF KERALA [REFERRED TO]
VIDYODAYA TRUST VS. MOHAN PRASAD R [REFERRED TO]
UMA SHANKER VS. SALIG RAM [REFERRED TO]
GHEEVARGHESE KOSHY VS. CHACKO THOMAS OF PALLIMADYIL [REFERRED TO]
S GUHAN VS. RUKMINI DEVI [REFERRED TO]
B K N PILLAI VS. GEORGE MENDEZ [REFERRED TO]
CHANDRA WARRIER VS. N S S KARAYOGAM [REFERRED TO]
AMRITHAKUMARI VS. V P RAMANATHAN [REFERRED TO]
SULEKHA CLAY MINES VS. UNION OF INDIA [REFERRED TO]
BISHOP DR MATHEWS MAR SAVARIOS VS. THANKACHAN [REFERRED TO]
MORAN MAR BASELIOUS MARTHOMA MATHEWS II VS. STATE OF KERALA [REFERRED TO]
VIDYODAYA TRUST VS. MOHAN PRASAD [REFERRED TO]
ST. MARYS CHURCH VS. SAJU [REFERRED TO]