ASHA P Vs. STATE OF KERALA

Referred Judgements :-

HIGH COURT OF JUDICATURE AT BOMBAY THROUGH REGISTRAR AND ANOTHER V. BRIJ MOHAN GUPTA (DEAD) THROUGH LRS. ARID ANOTHER [REFERRED TO]
BHUPINDERPAL SINGH AND OTHERS V. STATE OF PUNJAB AND OTHERS [REFERRED TO]
INDIRA SAWHNEY V. UNION OF INDIA [REFERRED TO]
P.MAHENDRAN AND OTHERS V. STATE OF KARNATAKA AND OTHERS [REFERRED TO]
S.B.BHATTACHARJEE V. S.D.MAJUMDAR AND OTHERS [REFERRED TO]
INDRA SAWHNEY V. UNION OF INDIA AND OTHERS [REFERRED TO]
JITENDRA KUMAR AND OTHERS V. STATE OF HARYANA AND ANOTHER [REFERRED TO]
COMPTROLLER AND AUDITOR GENERAL OF INDIA,GIAN PRAKASH,NEW DELHI AND ANOTHER V. K.S.JAGANNATHART AND ANOTHER [REFERRED TO]
K.MANJUSREE V. STATE OF ANDHRA PRADESH AND ANOTHER [REFERRED TO]
PANKAJAKSY AND OTHERS V. GEORGE MATHEW AND OTHERS [REFERRED TO]
STATE OF M. P. AND OTHERS V. RAGHUVEER SINGH YADAV AND OTHERS [REFERRED TO]
CENTRAL BANK OF INDIA VS. THEIR WORKMEN [REFERRED TO]
CHAMAN SINGH VS. JAIKAUR [REFERRED TO]
MANI SUBRAT JAIN VS. STATE OF HARYANA [REFERRED TO]
LILA DHAR VS. STATE OF RAJASTHAN [REFERRED TO]
Y V RANGAIAH STATE OF ANDHRA PRADESH VS. J SREENIVASA RAO:S SREENIVASA RAO [REFERRED TO]
A A CALTON VS. DIRECTOR OF EDUCATION [REFERRED TO]
COMPTROLLER AND AUDITOR GENERAL OF INDIA GIAN PRAKASH NEW DELHI VS. K S JAGANNATHAN [REFERRED TO]
SUBHASH CHAND JAIN VS. FIRST ADDITIONAL DISTRICT AND SESSIONS JUDGE SAHARANPUR [REFERRED TO]
P MAHENDRAN MALTEESH Y ANNIGERI VS. STATE OF KARNATAKA [REFERRED TO]
N T DEVIN KATTI VS. KARNATAKA PUBLIC SERVICE COMMISSION [REFERRED TO]
SHANKARSAN DASH VS. UNION OF INDIA [REFERRED TO]
R L BANSAL VS. UNION OF INDIA [REFERRED TO]
REKHA CHATURVEDI VS. UNIVERSITY OF RAJASTHAN [REFERRED TO]
ALL INDIA JUDGES ASSOCIATION STATE OF HIMACHAL PRADESH SHAMSHER BAHADUR SINGH VS. UNION OF INDIA [REFERRED TO]
MADRAS CITY WINE MERCHANTS ASSOCIATION A J JOY RAMANATHAPURAM MADURAI DISTT LIQUOR DEALERS ASSOCIATION VS. STATE OF TAMIL NADU [REFERRED TO]
STATE OF MADHYA PRADESH VS. RAGHUVEER SINGH YADAV [REFERRED TO]
DELHI DEVELOPMENT AUTHORITY VS. SKIPPER CONSTRUCTION CO PRIVATE LIMITED [REFERRED TO]
GOPAL KRUSHNA RATH VS. M A A BAIG [REFERRED TO]
PUNJAB COMMUNICATIONS LIMITED VS. UNION OF INDIA [REFERRED TO]
INDIRA SAWHNEY VS. UNION OF INDIA [REFERRED TO]
STATE OF BIHAR VS. BAL MUKUND SAH [REFERRED TO]
BHUPINDERPAL SINGH VS. STATE OF PUNJAB [REFERRED TO]
MAHARASHTRA STATE ROAD TRANSPORT CORPORATION VS. RAJENDRA BHIMRAO MANDVE [REFERRED TO]
ALL INDIA JUDGES ASSOCIATION VS. UNION OF INDIA [REFERRED TO]
HIGH COURT OF JUDICATURE AT BOMBAY VS. BRIJ MOHAN GUPTA [REFERRED TO]
CHANCHAL GOYAL VS. STATE OF RAJASTHAN [REFERRED TO]
SEC A P PUBLIC SERVICE COMMISSION VS. B SWAPNA [REFERRED TO]
KULDEEP SINGH VS. GOVT OF NCT OF DELHI [REFERRED TO]
ASHOK KUMAR SONKAR VS. UNION OF INDIA [REFERRED TO]
S B BHATTACHARJEE VS. S D MAJUMDAR [REFERRED TO]
KARNATAKA BANK LTD VS. STATE OF A P [REFERRED TO]
A MANOHARAN VS. UNION OF INDIA [REFERRED TO]
K MANJUSREE VS. STATE OF A P [REFERRED TO]
HEMANI MALHOTRA VS. HIGH COURT OF DELHI [REFERRED TO]
DIPITIMAYEE PARIDA VS. STATE OF ORISSA [REFERRED TO]
MAHARASHTRA STATE JUDGES ASSOCIATION VS. REGISTRAR GENERAL HIGHCOURT OF JUDICATURE AT BOMBAY [REFERRED TO]
AMLAN JYOTI BOROOAH VS. STATE OF ASSAM [REFERRED TO]
MOHD SOHRAB KHAN VS. ALIGARH MUSLIM UNIVERSITY [REFERRED TO]
PANKAJAKSY VS. GEORGE MATHEW [REFERRED TO]
SAHADEVA VALIGAN VS. STATE OF KERALA [REFERRED TO]
MOHAMMED NAJIM VS. STATE OF KERALA [REFERRED TO]