LAWS(KER)-2009-5-159

ALAN GEORGE Vs. CONTROLLER OF EXAMINATION

Decided On May 08, 2009
ALAN GEORGE Appellant
V/S
CONTROLLER OF EXAMINATION Respondents

JUDGEMENT

(1.) PETITIONER, who is a student of the Pushpagiri institute of Medical Science and Research Centre, thiruvalla affiliated to the Mahatma Gandhi University, had written the Ist Year MBBS Examination held in october, 2008. Apparently, dissatisfied by the marks obtained in two papers, he had applied for revaluation. He is aggrieved that the result of the revaluation has not been published so far.

(2.) I heard learned standing counsel for the university also. There is no justification for the delay in the publication of results of revaluation in respect of the examination held in October, 2008.

(3.) ACCORDINGLY, the writ petition is disposed of directing the 1st respondent to publish the results of the revaluation sought for by the petitioner in relation to the ist Year MBBS Examination held in October, 2008, as early as possible, at any rate, within a period of eight weeks from the date of receipt of a copy of this judgment provided the application for revaluation is in order and otherwise correct.