(1.) Prayers in the writ petition are as follows.
(2.) Case of the petitioner in brief is as follows.
(3.) Counter affidavit is filed to which a reply affidavit is filed.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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