(1.) The point raised by the writ petitioners is covered against them by the decision of the Division Bench of this Court in Komalan v. State of Kerala,2009 2 KLT 744. Accordingly, these Writ Petitions are dismissed.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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