(1.) AS directed by this court under Section 256(2) of the Income-tax Act, 1961, the Income-tax Appellate Tribunal referred the following question, relating to the consecutive assessment years 1982-83 to 1984-85 for the opinion of this court :
(2.) THE Appellate Tribunal held as under :
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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