(1.) HEARD counsel for the parties.
(2.) AT the instance of the Revenue, the Income-tax Appellate Tribunal referred the following questions relating to the assessment year 1978-79 for the opinion of this court :
(3.) THE Appellate Tribunal found as under :
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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